Daniel Dayal vs State Of U.P. And Others
2014 Latest Caselaw 1668 ALL

Citation : 2014 Latest Caselaw 1668 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Daniel Dayal vs State Of U.P. And Others on 12 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 31934 of 2005
 

 
Petitioner :- Daniel Dayal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Satish Mandhyan
 
Counsel for Respondent :- C.S.C.,Ayank Misra,J.P.Pandey,R.D. Khare
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri A.K.Mishra as counsel for the respondents.

Order Date :- 12.5.2014

SKM

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