Citation : 2014 Latest Caselaw 1664 ALL
Judgement Date : 12 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 26329 of 2014 Petitioner :- Fazul-Ur-Rahman Respondent :- Jt. Director (Education) Region Iv Allahabad Region & 3 Ors. Counsel for Petitioner :- Manoj Kumar Pandey Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, put up tomorrow as fresh.
Order Date :- 12.5.2014
SKM
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