Radhey Shyam Rastogi vs Dy. Commissioner Investigation ...
2014 Latest Caselaw 1661 ALL

Citation : 2014 Latest Caselaw 1661 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Radhey Shyam Rastogi vs Dy. Commissioner Investigation ... on 12 May, 2014

Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 2810 of 2000
 

 
Petitioner :- Radhey Shyam Rastogi
 
Respondent :- Dy. Commissioner Investigation Circle Income Tax Lucknow
 
Counsel for Petitioner :- Sanjieva Shankhdhar,Ameer Ahmed,S.M.Nasir
 
Counsel for Respondent :- S.C.Misra,D.D. Chopra,P.Agarwal,S.P.Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Petitioner has already taken steps to serve the respondents.

Office is to submit report about service.

Order Date :- 12.5.2014

M.A.A.

(D.K. Upadhyaya, J.) (S.K. Singh, J.)

Download the LatestLaws.com Mobile App