Jagdish Prasad vs Mohan Lal & Others
2014 Latest Caselaw 1660 ALL

Citation : 2014 Latest Caselaw 1660 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Jagdish Prasad vs Mohan Lal & Others on 12 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 392 of 2008
 

 
Appellant :- Jagdish Prasad
 
Respondent :- Mohan Lal & Others
 
Counsel for Appellant :- A.K. Rai,Vishnu Kumar Singh
 
Counsel for Respondent :- B.N. Agarwal,Dhirendra Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Only one copy of the paper book is available on record. Despite the order dated 1.5.2014, another copy of the paper book has not been made available. Office is directed to make available both the copies of the paper book on the next date.

List in the next cause list.

Order Date :- 12.5.2014

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