Sumitra Devi vs State Of U.P. And 4 Others
2014 Latest Caselaw 1655 ALL

Citation : 2014 Latest Caselaw 1655 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Sumitra Devi vs State Of U.P. And 4 Others on 12 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26355 of 2014
 

 
Petitioner :- Sumitra Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- N.L. Pandey,Suyash Pandey
 
Counsel for Respondent :- C.S.C.,A.K. Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1 and 2.Sri A.K.Yadav, learned counsel represents respondents no.3 and 4.

Issue notice to respondent no.5 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 12.5.2014

SKM

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