Satish Kumar Singh vs Settlement Officer Of ...
2014 Latest Caselaw 1636 ALL

Citation : 2014 Latest Caselaw 1636 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Satish Kumar Singh vs Settlement Officer Of ... on 9 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25721 of 2014
 

 
Petitioner :- Satish Kumar Singh
 
Respondent :- Settlement Officer Of Consolidation And 2 Ors.
 
Counsel for Petitioner :- O.P. Rai
 
Counsel for Respondent :- C.S.C.,Manoj Kr. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 13th May, 2014.

Order Date :- 9.5.2014

Priyanka

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