Kuldip Kumar vs State Of U.P. And 3 Others
2014 Latest Caselaw 1633 ALL

Citation : 2014 Latest Caselaw 1633 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Kuldip Kumar vs State Of U.P. And 3 Others on 9 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26164 of 2014
 

 
Petitioner :- Kuldip Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- M.A. Ausaf
 
Counsel for Respondent :- C.S.C.,Y.S. Bohra
 

 
Hon'ble Abhinava Upadhya,J.

Sri Y.S.Bohra, learned counsel has put in appearance on behalf of respondent nos. 2, 3 and 4. Learned Standing Counsel represents respondent no.1.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 9.5.2014

SKM

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