Ram Bali vs D.D.C. And 3 Others
2014 Latest Caselaw 1632 ALL

Citation : 2014 Latest Caselaw 1632 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Ram Bali vs D.D.C. And 3 Others on 9 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24550 of 2014
 

 
Petitioner :- Ram Bali
 
Respondent :- D.D.C. And 3 Others
 
Counsel for Petitioner :- Piyush Kant Vishwakarma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 12th May, 2014.

It is made clear that no adjournment shall be granted on that date and the matter shall be considered and order passed thereon on the basis of material available on record.

Order Date :- 9.5.2014

Priyanka

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