Sher Mohd. vs D.D.C. /Addl. Collector And 5 Ors.
2014 Latest Caselaw 1621 ALL

Citation : 2014 Latest Caselaw 1621 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Sher Mohd. vs D.D.C. /Addl. Collector And 5 Ors. on 9 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25154 of 2014
 

 
Petitioner :- Sher Mohd.
 
Respondent :- D.D.C. /Addl. Collector And 5 Ors.
 
Counsel for Petitioner :- Ashok Trivedi
 
Counsel for Respondent :- C.S.C.,S.C. Verma,S.K. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 14th May, 2014.

Order Date :- 9.5.2014

Priyanka

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