Surendra Kumar Rai vs D.D.C. Azamgarh And 2 Ors.
2014 Latest Caselaw 1606 ALL

Citation : 2014 Latest Caselaw 1606 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Surendra Kumar Rai vs D.D.C. Azamgarh And 2 Ors. on 8 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24986 of 2014
 

 
Petitioner :- Surendra Kumar Rai
 
Respondent :- D.D.C. Azamgarh And 2 Ors.
 
Counsel for Petitioner :- Arvind Srivastava,S.N. Rai
 
Counsel for Respondent :- C.S.C.,Govind Krishna
 

 
Hon'ble Anjani Kumar Mishra,J.

In this case, a mention has been made that the learned counsel for the petitioner is not well.

In view of the mention so made, put up as fresh on 14th May, 2014.

Order Date :- 8.5.2014

Priyanka

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