Shyampal Singh vs State Of U.P. & Others
2014 Latest Caselaw 1605 ALL

Citation : 2014 Latest Caselaw 1605 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Shyampal Singh vs State Of U.P. & Others on 8 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 67095 of 2008
 

 
Petitioner :- Shyampal Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Yogendra Kr. Srivastava
 
Counsel for Respondent :- C.S.C.,Pushpendra Singh Yadav
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the next cause list.

Order Date :- 8.5.2014

aks

(Attau Rahman Masoodi J. )

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