C/M Junior High School Srinagar ... vs State Of U.P. And 4 Others
2014 Latest Caselaw 1601 ALL

Citation : 2014 Latest Caselaw 1601 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

C/M Junior High School Srinagar ... vs State Of U.P. And 4 Others on 8 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 21714 of 2014
 

 
Petitioner :- C/M Junior High School Srinagar No.1 Ballia
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vineet Kumar Singh,H.N. Singh
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Abhinava Upadhya,J.

Sri H.N.Singh, learned counsel appearing for the petitioner submits that this matter is cognizable by Division Bench.

Put up before the appropriate Division Bench by Monday, i.e., on 12.5.2014.

Order Date :- 8.5.2014

SKM

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