Indrasan Pati Tripathi vs State Of U.P. And Others
2014 Latest Caselaw 1600 ALL

Citation : 2014 Latest Caselaw 1600 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Indrasan Pati Tripathi vs State Of U.P. And Others on 8 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 11249 of 2006
 

 
Petitioner :- Indrasan Pati Tripathi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sanjay Kumar Mishra,H.P. Mishra
 
Counsel for Respondent :- C.S.C.,R.C.Dwivedi,S.K. Dwivedi
 

 
Hon'ble Attau Rahman Masoodi,J.

The case is adjourned on the illness slip of Sri S.K.Mishra, learned counsel for the petitioner.

It is made clear that the case will not be adjourned on the next date of listing.

List in the next cause list.

Order Date :- 8.5.2014

aks

(Attau Rahman Masoodi J. )

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