Gram Vikas Samiti vs D.D.C.
2014 Latest Caselaw 1596 ALL

Citation : 2014 Latest Caselaw 1596 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Gram Vikas Samiti vs D.D.C. on 8 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 7914 of 1990
 

 
Petitioner :- Gram Vikas Samiti
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- Uma Kant
 
Counsel for Respondent :- Radhey Shyam,Rajesh Dwivedi,S.C.,S.S. Tyagi,Satish Dwivedi,V.K. Chandel,V.K. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the respondents, put up amongst unlisted cases on 15th May, 2014.

It is made clear that the matter shall be heard and decided finally on that date.

Order Date :- 8.5.2014

Priyanka

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