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Shilpi Devi vs State Of U.P.And 3 Others
2014 Latest Caselaw 1561 ALL

Citation : 2014 Latest Caselaw 1561 ALL
Judgement Date : 6 May, 2014

Allahabad High Court
Shilpi Devi vs State Of U.P.And 3 Others on 6 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25775 of 2014
 

 
Petitioner :- Shilpi Devi
 
Respondent :- State Of U.P.And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar Srivastava,Alok Sharma
 
Counsel for Respondent :- C.S.C.,Santosh Kumar
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed two days' time to file supplementary affidavit.

Put up this matter on Tuesday, i.e., 13.5.2014 as fresh.

Order Date :- 6.5.2014

SKM

 

 

 
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