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Birendra Kumar Kushwaha vs State Of U.P. And 3 Others
2014 Latest Caselaw 1550 ALL

Citation : 2014 Latest Caselaw 1550 ALL
Judgement Date : 6 May, 2014

Allahabad High Court
Birendra Kumar Kushwaha vs State Of U.P. And 3 Others on 6 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25663 of 2014
 

 
Petitioner :- Birendra Kumar Kushwaha
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Devendra Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel may seek instruction in the matter as to why the petitioner, who has secured 206.90 marks under OBC (Male) Science is not being admitted to complete the BTC Training from Kaushambi although he applied within time.

Put up this matter on Tuesday next, i.e., 13.5.2014 as fresh.

Order Date :- 6.5.2014

SKM

 

 

 
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