Indrapal Singh And 8 Ors. vs D.D.C. And 8 Ors.
2014 Latest Caselaw 1523 ALL

Citation : 2014 Latest Caselaw 1523 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Indrapal Singh And 8 Ors. vs D.D.C. And 8 Ors. on 5 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25401 of 2014
 

 
Petitioner :- Indrapal Singh And 8 Ors.
 
Respondent :- D.D.C. And 8 Ors.
 
Counsel for Petitioner :- Dinesh Tiwari,V. Singh
 
Counsel for Respondent :- C.S.C.,Anil Tiwari,Gopal Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Gopal Srivastava, holding brief of Shri H.R. Mishra has made a statement that no proceedings for implementing the order impugned on the spot shall be taken till the matter is heard on 8th May, 2014.

Put up as fresh on 8th May, 2014.

Order Date :- 5.5.2014

Priyanka

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