Atrunnisha & Another vs Abdul Gaffar & 2 Others
2014 Latest Caselaw 1522 ALL

Citation : 2014 Latest Caselaw 1522 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Atrunnisha & Another vs Abdul Gaffar & 2 Others on 5 May, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 25476 of 2014
 

 
Petitioner :- Atrunnisha & Another
 
Respondent :- Abdul Gaffar & 2 Others
 
Counsel for Petitioner :- Mohammad Akram,Rahul Srivastava
 

 
Hon'ble Suneet Kumar,J.

The petitioners/applicants made an application for impleadment under Order 1 Rule 10 CPC and their application has been dismissed by Civil Judge (Senior Division), Padrauna, Kushi Nagar. The order is revisable.

The writ petition is dismissed with liberty to the petitioner to approach appropriate Competent Court.

Order Date :- 5.5.2014

S.Prakash

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