Tola Hasan vs D.D.C. And 2 Ors.
2014 Latest Caselaw 1517 ALL

Citation : 2014 Latest Caselaw 1517 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Tola Hasan vs D.D.C. And 2 Ors. on 5 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25557 of 2014
 

 
Petitioner :- Tola Hasan
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Rahul Mishra,Abhishek Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with writ petition no. 24979 of 2014

Supplementary affidavit filed today in Court, is taken on record.

Learned counsel for the petitioner is permitted to implead Jameel as respondent no. 4 in the writ petition during the course of the day.

Order Date :- 5.5.2014

Priyanka

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