Citation : 2014 Latest Caselaw 1511 ALL
Judgement Date : 5 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 14462 of 2012 Petitioner :- Jameel Ahmad Khan And Others Respondent :- State Of U.P. And Others Counsel for Petitioner :- R.K. Mishra Counsel for Respondent :- C.S.C. Hon'ble Attau Rahman Masoodi,J.
Learned Standing Counsel has filed counter affidavit on 21.12.2014 which is on record.
Learned counsel for the petitioner seeks four weeks time to file rejoinder affidavit.
List in the month of July, 2014.
Order Date :- 5.5.2014
aks
(Attau Rahman Masoodi J. )
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