Soni Anand vs State Of U.P. & Others
2014 Latest Caselaw 1509 ALL

Citation : 2014 Latest Caselaw 1509 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Soni Anand vs State Of U.P. & Others on 5 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 3112 of 2012
 

 
Petitioner :- Soni Anand
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ram Gopal Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

Six weeks and no more time is granted to the learned Standing counsel for filing counter affidavit.

List in the month of July, 2014.

Order Date :- 5.5.2014

aks

(Attau Rahman Masoodi J. )

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