Smt.Reshma Devi vs State Of U.P. & Others
2014 Latest Caselaw 1479 ALL

Citation : 2014 Latest Caselaw 1479 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Smt.Reshma Devi vs State Of U.P. & Others on 2 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27766 of 2012
 

 
Petitioner :- Smt.Reshma Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pramod K.Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Sri P.K.Sinha, learned counsel for the petitioner states that the matter be posted in the next cause list. In the meantime, he will file rejoinder affidavit.

As prayed, list in the next cause list.

Order Date :- 2.5.2014

SKM

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