Smt. Champia (Deceased) And 2 Ors. vs D.D.C. And 3 Ors.
2014 Latest Caselaw 1473 ALL

Citation : 2014 Latest Caselaw 1473 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Smt. Champia (Deceased) And 2 Ors. vs D.D.C. And 3 Ors. on 2 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24455 of 2014
 

 
Petitioner :- Smt. Champia (Deceased) And 2 Ors.
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- R.A. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Impleadement application filed today in Court, taken on record.

Put up as fresh on 13th May, 2014.

Order Date :- 2.5.2014

Case :- WRIT - B No. - 24455 of 2014

Petitioner :- Smt. Champia (Deceased) And 2 Ors.

Respondent :- D.D.C. And 3 Ors.

Counsel for Petitioner :- R.A. Mishra

Counsel for Respondent :- C.S.C.

Hon'ble Anjani Kumar Mishra,J.

Heard the learned counsel for the parties.

Impleadment application is allowed.

Petitioner may incorporate necessary correction during the course of the day.