Ram Niwas Singh vs State Of U.P. & Others
2014 Latest Caselaw 1471 ALL

Citation : 2014 Latest Caselaw 1471 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Ram Niwas Singh vs State Of U.P. & Others on 2 May, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 222 of 2008
 

 
Appellant :- Ram Niwas Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- S.K. Mishra,Vinod Sinha
 
Counsel for Respondent :- C.S.C.,Anil Kumar Shukla,H.N. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

While dictating the judgment, it is found that some more facts are required to be cleared.

As this court is not sitting in this jurisdiction as regular Bench, list this appeal in the week commencing 12th May, 2014 for Admission/Hearing before regular appropriate Court.

This case will not be treated as tied up to this Bench.

Order Date :- 2.5.2014

M.A.A.

(Anant Kumar, J.) (S.K. Singh, J.)

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