State Of U.P. Thru' Collector & ... vs Pushpa Builders Ltd
2014 Latest Caselaw 1460 ALL

Citation : 2014 Latest Caselaw 1460 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

State Of U.P. Thru' Collector & ... vs Pushpa Builders Ltd on 2 May, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 246 of 2009
 

 
Appellant :- State Of U.P. Thru' Collector & Others
 
Respondent :- Pushpa Builders Ltd
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- U.N.Pandey
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The appeal is allowed.

For orders see our order of date passed on First Appeal No.451 of 2013.

Order Date :- 2.5.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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