Padum Nath vs State Of U.P.& Others
2014 Latest Caselaw 1455 ALL

Citation : 2014 Latest Caselaw 1455 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Padum Nath vs State Of U.P.& Others on 2 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25385 of 2000
 

 
Petitioner :- Padum Nath
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- S.K.Misra,S.P. Srivastava,V.P. Chaturvedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 2.5.2014

SKM

Download the LatestLaws.com Mobile App