Arun Kumar Sarawagi vs Commissioner Income Tax Central ...
2014 Latest Caselaw 1453 ALL

Citation : 2014 Latest Caselaw 1453 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Arun Kumar Sarawagi vs Commissioner Income Tax Central ... on 2 May, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 443 of 2006
 

 
Appellant :- Arun Kumar Sarawagi
 
Respondent :- Commissioner Income Tax Central Circle Kanpur
 
Counsel for Appellant :- S.K.Garg
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Admit on the substantial questions of law mentioned in the memorandum of the appeal.

Order Date :- 2.5.2014

Monika

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