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C/M Silai Karahi Tatha Bunai ... vs State Of U.P. Thru' Principal ...
2014 Latest Caselaw 1450 ALL

Citation : 2014 Latest Caselaw 1450 ALL
Judgement Date : 2 May, 2014

Allahabad High Court
C/M Silai Karahi Tatha Bunai ... vs State Of U.P. Thru' Principal ... on 2 May, 2014
Bench: Sheo Kumar Singh, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 728 of 2006
 

 
Appellant :- C/M Silai Karahi Tatha Bunai Prashikshan Evam Utpadan Kendra
 
Respondent :- State Of U.P. Thru' Principal Secretary Social Welfare & Anr
 
Counsel for Appellant :- L.K. Dwivedi,Sunil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

While dictating the judgment, it is found that some more facts are required to be cleared.

As this court is not sitting in this jurisdiction as regular Bench,  list this appeal in the week commencing 12th May, 2014 for Admission/Hearing before regular appropriate Court.

This case will not be treated as tied up to this Bench.

Order Date :- 2.5.2014

M.A.A.

(Anant Kumar, J.)    (S.K. Singh, J.)

 

 

 
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