Mohd. Yasin vs D.D.C. Moradabad And 3 Ors.
2014 Latest Caselaw 1449 ALL

Citation : 2014 Latest Caselaw 1449 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Mohd. Yasin vs D.D.C. Moradabad And 3 Ors. on 2 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24884 of 2014
 

 
Petitioner :- Mohd. Yasin
 
Respondent :- D.D.C. Moradabad And 3 Ors.
 
Counsel for Petitioner :- R.A. Mishra
 
Counsel for Respondent :- C.S.C.,Ranjeet Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with 24455 of 2014 which is said to be fixed as fresh on 13th May, 2014.

Order Date :- 2.5.2014

Priyanka

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