Arti Sharma vs Secretary Basic Shiksha Parishad ...
2014 Latest Caselaw 1448 ALL

Citation : 2014 Latest Caselaw 1448 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Arti Sharma vs Secretary Basic Shiksha Parishad ... on 2 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- WRIT - A No. - 9474 of 2008
 

 
Petitioner :- Arti Sharma
 
Respondent :- Secretary Basic Shiksha Parishad And Others
 
Counsel for Petitioner :- Vijay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Mohan Dhariya,Ram Tiwari,V.K. Singh
 

 
Hon'ble Attau Rahman Masoodi,J.

Re; Correction Application no. 147075 of 2014.

The application for correction is allowed.

The correction is made accordingly.

Order Date :- 2.5.2014

aks

( Attau Rahman Masoodi J. )

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