Citation : 2014 Latest Caselaw 1447 ALL
Judgement Date : 2 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SPECIAL APPEAL No. - 440 of 2007 Appellant :- Dy. Director Of Education(Sanskrit) U.P. Alld. & Another Respondent :- Deo Nath Yadav Counsel for Appellant :- Standing Counsel Counsel for Respondent :- P.N. Tiwari,P.N. Tripathi Hon'ble Sheo Kumar Singh,J.
Hon'ble Anant Kumar,J.
While dictating the judgment, it is found that some more facts are required to be cleared.
As this court is not sitting in this jurisdiction as regular Bench, list this appeal in the week commencing 12th May, 2014 for Admission/Hearing before regular appropriate Court.
This case will not be treated as tied up to this Bench.
Order Date :- 2.5.2014
M.A.A.
(Anant Kumar, J.) ( S. K. Singh, J.)
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