Allahabad High Court
Jagdish Prasad Sharma vs Commissioner Of Food Safety, ... on 2 May, 2014
Bench: Arun Tandon, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD
Court No. - 10
Case :- CRIMINAL MISC. WRIT PETITION No. - 936 of 2013
Petitioner :- Jagdish Prasad Sharma
Respondent :- Commissioner Of Food Safety, Lucknow And Others
Counsel for Petitioner :- R.S. Chauhan,Santosh Kumar Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 24036 of 2013
Petitioner :- Shri Krishna
Respondent :- State Of U.P. & 3 Others
Counsel for Petitioner :- Umesh Kumar Dubey
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 7499 of 2012
Petitioner :- M/S Pashupati Dairies Pvt. Ltd. And Anr.
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Amit Daga,Sumit Daga
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 9013 of 2012
Petitioner :- M/S Pashupati Dairies Pvt. Ltd. & Others
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Amit Daga,Sumit Daga
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 9014 of 2012
Petitioner :- M/S Pashupati Dairies Pvt. Ltd. & Others
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Amit Daga,Sumit Daga
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 12211 of 2012
Petitioner :- Shiv Shankar Yadav
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- M.K. Rai,R.S.Mishra
Counsel for Respondent :- C.S.C.
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 13134 of 2012
Petitioner :- M/S Crazy Snacks Pvt. Ltd.
Respondent :- State Of U.P.And Others
Counsel for Petitioner :- A.P.Tewari,S.S.Tripathi
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 17986 of 2012
Petitioner :- Vinod Kumar
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Gyanendra Prakash Srivast
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 18045 of 2012
Petitioner :- M/S Vadilal Enterprises Limited & Others
Respondent :- Union Of India Thru' Secy. & Others
Counsel for Petitioner :- Shubham Agrawal
Counsel for Respondent :- C.S.C.,A.S.G.I./2012/5857,Santosh Kr.Misra
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 64 of 2013
Petitioner :- Sandeep Kumar Agarwal
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Dharmendra Singhal,D.Prasad
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 627 of 2013
Petitioner :- Shiv Pratap Yadav
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- G.P. Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 851 of 2013
Petitioner :- Ravindra Nath And Another
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Ashok Kumar Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 3691 of 2013
Petitioner :- Prabhu Nath
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Ashish Kumar
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 3630 of 2013
Petitioner :- Imlakh
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Sandeep Kumar Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 3629 of 2013
Petitioner :- Afzal
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Sandeep Kumar Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 1401 of 2013
Petitioner :- Jitendra Kumar
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Bhupendra Pal Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 11645 of 2012
Petitioner :- Arun Kumar Verma
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Raj Nath Pandey
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 2119 of 2013
Petitioner :- Lord Krishna Gramodyog Vikash Samiti & Another
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Ajay Kumar Sharma
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 2833 of 2013
Petitioner :- Rakesh Vishnoi
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Sushil Kumar Dubey
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 2714 of 2013
Petitioner :- Amit Kumar Varshney
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- P.S. Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 1848 of 2013
Petitioner :- Dheer Food Company Pvt. Limited & Another
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Suneet Kumar,Vinod Shanker Tripathi
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 2715 of 2013
Petitioner :- Amit Kumar Varshney
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- P.S. Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16116 of 2013
Petitioner :- Neeraj Kumar
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Manish Goyal
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16118 of 2013
Petitioner :- Sheo Kumar Halwai
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Sanjay Kumar Dwivedi
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16609 of 2013
Petitioner :- Vipin Kumar
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- P.S. Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 18420 of 2013
Petitioner :- Sri Prakash
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Ashok Kumar Pande
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 18310 of 2013
Petitioner :- Virendra Kumar
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- P.S. Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 17852 of 2013
Petitioner :- Narendra Kumar
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Chandrajeet Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 17076 of 2013
Petitioner :- Sanjay Pal
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Kripa Shanker Singh,Gaurav Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 17079 of 2013
Petitioner :- Mukul Agrawal
Respondent :- State Of U.P. & Another
Counsel for Petitioner :- V.P. Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16615 of 2013
Petitioner :- Harendra @ Bantu Singh
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- P.S. Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 19865 of 2013
Petitioner :- Ram Kumar Yadav
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Ram Sharan Giri
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 20324 of 2013
Petitioner :- Manoj Kumar Gupta
Respondent :- Appar Zila Magistrate (Nagar) Nyay Nimayak Adhikari & 2 Ors.
Counsel for Petitioner :- A.K. Saxena,M. Kumar Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 20588 of 2013
Petitioner :- Aslam
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- N.F. Ansari
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 145 of 2013
Petitioner :- M/S Ruchi Soya Industries Ltd. And Others
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Jagdev Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 13753 of 2012
Petitioner :- Surendrapal Alias Nareshpal
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Sanjive Kumar Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16716 of 2012
Petitioner :- Mahendra Pal & Another
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Rajesh Shankar Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 15896 of 2012
Petitioner :- Raees
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Amit Daga,S.K.Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 24302 of 2013
Petitioner :- Basant Kumar
Respondent :- State Of U.P. Thru Secy. And 2 Others
Counsel for Petitioner :- R.S. Chaudhary
Counsel for Respondent :- C.S.C.
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 24532 of 2013
Petitioner :- Sahdev Singh
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Ashutosh Pratap Singh,Lokendra Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 24629 of 2013
Petitioner :- Ishwar Dayal
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Ashutosh Pratap Singh,Lokendra Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 21859 of 2013
Petitioner :- Raghuveer Dayal Maurya
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Jag Narayan
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 25432 of 2013
Petitioner :- Sunil Kumar
Respondent :- State Of U.P. And Another
Counsel for Petitioner :- Paritosh Shukla
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 11318 of 2012
Petitioner :- M/S Sadhu Trading Co. Ismailpur Thru' Its Prop.
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Ayush Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 12289 of 2012
Petitioner :- Maxcure Nutraceuticals Thru' Its Director & Others
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Ravindra Singh,Shiv Sagar Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 7500 of 2012
Petitioner :- M/S Pashupati Dairies Pvt. Ltd. And Others
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Amit Daga,Sumit Daga
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 15191 of 2012
Petitioner :- Dharmesh Kumar
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Markanday Rai
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16694 of 2012
Petitioner :- The United Provinces Sugar Co. Ltd.
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Chandra Bhan Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 15563 of 2012
Petitioner :- Ashok Jethani & Others
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Samit Gopal
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 17703 of 2012
Petitioner :- Lal Ji Jaiswal @ Buddhu
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- D.K. Singh
Counsel for Respondent :- C.S.C.
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 6103 of 2013
Petitioner :- Bhanu Prakash Gupta
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Ram Raj Pandey,C.P. Pandey
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 3957 of 2013
Petitioner :- Satish Chandra
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- A.K. Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 5467 of 2013
Petitioner :- Amit Kumar Pathak
Respondent :- Union Of India Thru' Secy. Min. Of Health & Another
Counsel for Petitioner :- Shubham Agrawal,Bharat Ji Agrawal
Counsel for Respondent :- Govt. Advocate,A.S.G.I./2013/6573,R.Bannerji
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 13589 of 2013
Petitioner :- Sushil Kumar Jain And 2 Others
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Siddharth
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 11040 of 2013
Petitioner :- Vikas Kumar
Respondent :- State Of U.P. & 3 Others
Counsel for Petitioner :- Tarun Verma
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 25303 of 2013
Petitioner :- Jag Prasad
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Rishikesh Tripathi
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 24744 of 2013
Petitioner :- Ved Prakash Gupta
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Siddharth
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 24745 of 2013
Petitioner :- Ved Prakash Gupta
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Siddharth
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 25129 of 2013
Petitioner :- Naveen Chandra
Respondent :- State Of U.P. & 3 Others
Counsel for Petitioner :- Ashutosh Pratap Singh,Lokendra Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 914 of 2014
Petitioner :- M/S Khandelwal Edible Oil Ltd.
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- A.C. Pandey
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 1138 of 2014
Petitioner :- Dinesh Kumar
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Ashutosh Pratap Singh,Lokendra Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 2599 of 2014
Petitioner :- M/S Guptaji Gold Food Products And Anr.
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- B.N. Pandey,R.R. Tiwari
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 2932 of 2014
Petitioner :- Shiv Vilas Sahu
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Siya Ram Sahu
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 3271 of 2014
Petitioner :- Mohit Soni
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- M.S. Chandel
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 6680 of 2013
Petitioner :- Sharvan Kumar Singh
Respondent :- Adjudicating Officer Adm (F&R) Mirzapur & 2 Others
Counsel for Petitioner :- Bhrigu Ram Ji (Pandey)
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 6714 of 2013
Petitioner :- Tapan Milk Products Thru' Prop. Suresh Chand Garg
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Dharmendra Singhal
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 6824 of 2013
Petitioner :- Mukesh & Another
Respondent :- State Of U.P. & 3 Others
Counsel for Petitioner :- Ashutosh Pratap Singh,Lokendra Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 6848 of 2013
Petitioner :- Prahlad Rai Agrawal
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Ramendra Asthana,Anil Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 6903 of 2013
Petitioner :- Vivek
Respondent :- State Of U.P. And 4 Others
Counsel for Petitioner :- Manoj Kumar,Anand Kumar Yadav
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 3658 of 2014
Petitioner :- Kailash Nath
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Sharad Kumar Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 4155 of 2014
Petitioner :- Kamal Kumar
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- J.H. Khan,Imran Khan
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 4297 of 2014
Petitioner :- Ashok Kumar Agarwal
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Anand Kumar Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 7035 of 2013
Petitioner :- Taufirul Islam
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Ram Kishor Gupta
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 4744 of 2014
Petitioner :- Rajesh Yadav
Respondent :- Commissioner Of Food Safety Lko. And 2 Others
Counsel for Petitioner :- Nitesh Kumar Srivastava,Manvendra Nath Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 4768 of 2014
Petitioner :- Rajdev Gupta
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- B.K. Mishra
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 4939 of 2014
Petitioner :- Rakesh Kumar Jaiswal
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Naveen Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16759 of 2012
Petitioner :- Rakesh Kumar Modanwal
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Rajesh Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 5286 of 2014
Petitioner :- N.R. Wheat Product Pvt. Ltd. And Anr.
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Siddharth
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 5560 of 2014
Petitioner :- M/S Maa Sheetla Udyog (Vinirmata)
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Chandan Sharma,Abhishek Rai
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 5540 of 2014
Petitioner :- Vinod Kumar Chaurasiya
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Vishwanath Mishra
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 5541 of 2014
Petitioner :- Chand Alam
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Vishwanath Mishra
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 5726 of 2014
Petitioner :- Gyaneshwar Maurya
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Ashok Kumar Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 5491 of 2014
Petitioner :- Ravindra Pal Singh
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Dharmendra Singhal
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 6618 of 2014
Petitioner :- Shrawan Kumar Barnwal & Another
Respondent :- State Of U.P. & 2 Others
Counsel for Petitioner :- Chandan Sharma,Abhishek Rai
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 14820 of 2012
Petitioner :- Lal Ji Jaiswal @ Buddhu
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- D.K. Singh
Counsel for Respondent :- C.S.C.
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 1628 of 2013
Petitioner :- Mahesh
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Ajay Vikram Yadav,Ajay Kumar
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 1564 of 2013
Petitioner :- B.L. Agro Oils Limited Bareilly Thru' Shri P.K. Gupta & Anr.
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Suneet Kumar,Vinod Shahnker Tripathi
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 1847 of 2013
Petitioner :- Ashish Parchani
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Suneet Kumar,Vinod Shanker Tripathi
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 3000 of 2013
Petitioner :- Vikramjeet Singh
Respondent :- State Of U.P. & Another
Counsel for Petitioner :- S.P. Mishra
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 16431 of 2012
Petitioner :- Poonam Traders Thru' His Prop. T.N. Jaiswal
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Deepak Kumar Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 8353 of 2012
Petitioner :- Rajesh @ Guddu
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Ashutosh Pratap Singh,Lokendra Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 8371 of 2012
Petitioner :- Satish & Another
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Ashutosh Pratap Singh,Lokendra Pratap Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 14736 of 2012
Petitioner :- Pawan Jaiswal
Respondent :- State Of U.P. & Another
Counsel for Petitioner :- Sriprakash Dwivedi
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 10796 of 2012
Petitioner :- Om Saran Bharadwaj
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- K.M. Asthana
Counsel for Respondent :- C.S.C.
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 12360 of 2012
Petitioner :- Govardhan @ Munna
Respondent :- State Of U.P. And Anr.
Counsel for Petitioner :- Sriprakash Dwivedi,Anand Kumar Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 2133 of 2013
Petitioner :- Manoj Kumar Yadav
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- G.P. Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 17328 of 2012
Petitioner :- Rajeev Agarwal
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- K.D. Tiwari
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 18433 of 2012
Petitioner :- Kedar Nath Mishra @ Lal Baba
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Kalp Raj Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 626 of 2013
Petitioner :- Sunil Kumar Gupta
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- G.P. Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 17633 of 2012
Petitioner :- Ajijurrahman And Another
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Markanday Rai
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 207 of 2013
Petitioner :- Kedar Nath Mishra Alias Lal Baba
Respondent :- State Of U.P. And Others
Counsel for Petitioner :- Kalp Raj Singh
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 10598 of 2012
Petitioner :- Chandra Prakash
Respondent :- State Of U.P.And Others
Counsel for Petitioner :- Alok Sharma,Avinash Jaiswal
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 642 of 2013
Petitioner :- Dinesh
Respondent :- State Of U.P. & Others
Counsel for Petitioner :- Lal Prabhakar Singh,Rajesh Kumar Srivastava
Counsel for Respondent :- Govt. Advocate
AND
Case :- CRIMINAL MISC. WRIT PETITION No. - 8140 of 2013
Petitioner :- Prem Pal Singh
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Petitioner :- Pradeep Kumar Zindal
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Petitioner :- Neeraj Kumar
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Petitioner :- Manoj Kumar Gupta
Respondent :- State Of U.P. And 3 Others
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Petitioner :- Sachin Singhal @ Sachin Sangal
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Case :- CRIMINAL MISC. WRIT PETITION No. - 13058 of 2012
Petitioner :- Sarveer Singh
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Petitioner :- Ramesh Chandra And Anr.
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Case :- CRIMINAL MISC. WRIT PETITION No. - 10392 of 2013
Petitioner :- Shahid Khan
Respondent :- State Of U.P. Thru Secy. And 4 Others
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Petitioner :- M/S Khandelwal Edible Oil Ltd. Thru' M.D. Dilip Kumar & Anr.
Respondent :- State Of U.P. & 2 Others
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Petitioner :- Shyam Sundar Agarwal
Respondent :- State Of U.P. & Another
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Petitioner :- Pankaj Kumar
Respondent :- State Of U.P. & 3 Others
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Petitioner :- Raj Kumar Chaudhary
Respondent :- State Of U.P. & 2 Others
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Petitioner :- Shree Pal
Respondent :- State Of U.P. & 2 Others
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Petitioner :- Pramod Rathore
Respondent :- State Of U.P. & 2 Others
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Petitioner :- Vikas Kumar
Respondent :- State Of U.P. & 2 Others
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Petitioner :- Rambir
Respondent :- State Of U.P. & 2 Others
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Petitioner :- M/S Brij Nandan Enterprises Pvt. Ltd.
Respondent :- State Of U.P. And 3 Others
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Case :- CRIMINAL MISC. WRIT PETITION No. - 7771 of 2014
Petitioner :- Harihar Prajapati
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- M.E. Ansari
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Case :- CRIMINAL MISC. WRIT PETITION No. - 13590 of 2013
Petitioner :- Sushil Kumar Jain And 2 Others
Respondent :- State Of U.P. And 2 Others
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Case :- CRIMINAL MISC. WRIT PETITION No. - 14892 of 2012
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Respondent :- State Of U.P. And Others
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Counsel for Respondent :- Govt. Advocate
Hon'ble Arun Tandon,J.
Hon'ble Dr. Satish Chandra,J.
This bunch of writ petitions has been filed challenging the order passed by the Additional District Magistrate/Adjudicating Officer under Section-68 of the Food Safety and Standard Act, 2006 (hereinafter as Act, 2006) for violation of the provisions of the Act, 2006.
The Act, 2006 provides for an appeal against the order made under Section-68 of the Act. However, since Appellate Tribunal had not been constituted, the aggrieved party namely the petitioner had no other option but to approach this Court under Article-226 of the Constitution of India. The High Court while entertaining the present writ petition granted an interim order in favour of the petitioner on certain conditions including deposit of part of the penalty imposed.
On behalf of the State, the Additional Government Advocate has informed the Court today that eight (08) Appellate Tribunals under Section-70 of the Food Safety and Standard Act, 2006 have been constituted alongwith their territorial jurisdiction.
We are also informed that Presiding Officers of the Appellate Tribunal are to be appointed in consultation with Hon'ble The Chief Justice of the High Court, Allahabad. The matter in that regard was placed before Hon'ble The Chief Justice, who in term referred the same to the Administrative Committee of the High Court, Allahabad. The Administrative Committee as per its resolution dated 07.04.2014 has resolved that eight (08) District & Sessions Judge as mentioned in the resolution shall be the Presiding Officers of the Food Safety Appellate Tribunal as per their jurisdiction from the date of the issuance of the notification by the State Government for the purpose. This decision of the Administrative Committee has already been forwarded to the State Government for necessary publication of the notification so that the Appellate Tribunals may become functional. The arrangement so made by the High Court is continue till 31.12.2014 or till the appointment of the Presiding Officers of the Tribunals as per the Act, 2006 whichever is earlier.
The ministerial act of issuance of notification for complete establishment of Tribunal so as to be made functional is still awaited.
In these set of facts, we are of the considered opinion that interest of justice would be served by disposing of all these writ petitions with following directions:-
(a) State Government may issue necessary notification for establishment of the Appellate Tribunals alongwith the Presiding Officers as per the decision of High Court referred to above, latest by 31.05.2014.
(b) The petitioners may file their appeals before the concerned Tribunals alongwith interim stay application within one month thereafter i.e. by 30.06.2014. The interim applications made by the petitioners shall be considered by the Appellate Tribunals within one month i.e. latest by 31.07.2014.
(c) Till the date the interim stay applications are disposed of by the Appellate Tribunal the interim protection provided by the High Court shall continue in operation and thereafter the order to be passed by the Appellate Tribunals shall hold the field.
With the aforesaid direction this writ petition is disposed of.
Order Date :- 2.5.2014
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