Jaypee Hotel Ltd vs State Of U.P. & Others
2014 Latest Caselaw 1431 ALL

Citation : 2014 Latest Caselaw 1431 ALL
Judgement Date : 1 May, 2014

Allahabad High Court

Jaypee Hotel Ltd vs State Of U.P. & Others on 1 May, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1021 of 2005
 

 
Petitioner :- Jaypee Hotel Ltd
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.D. Singh,S.P. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Heard Sri Bharat Ji Agarwal, learned Senior Advocate, appearing on behalf of the petitioner and Sri C.B. Tripahti, Special Council for the State of U.P.

Judgment is reserved.

Order Date :- 1.5.2014

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