United India Insurance Co Ltd vs Saleha & Others
2014 Latest Caselaw 1430 ALL

Citation : 2014 Latest Caselaw 1430 ALL
Judgement Date : 1 May, 2014

Allahabad High Court

United India Insurance Co Ltd vs Saleha & Others on 1 May, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1126 of 2005
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Saleha & Others
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- A.C. Mishra,A. Sharma,Deep Chand Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Saurabh Srivastava, the learned counsel for the appellant.

Order Date :- 1.5.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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