Virendra Vikram Singh vs District Collector Barabanki And ...
2014 Latest Caselaw 1426 ALL

Citation : 2014 Latest Caselaw 1426 ALL
Judgement Date : 1 May, 2014

Allahabad High Court

Virendra Vikram Singh vs District Collector Barabanki And ... on 1 May, 2014

Bench: Rajiv Sharma, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 
C.M. Application No.43349 of 2014
 
In re:
 

 
Case :- MISC. BENCH No. - 860 of 2003
 

 
Petitioner :- Virendra Vikram Singh
 
Respondent :- District Collector Barabanki And Others 2
 
Counsel for Petitioner :- Nirmal Kr. Pandey,N U Siddiqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

This is an application for recall of order dated 14.07.2010.

Let it be listed before the appropriate Court.

Order Date :- 1.5.2014

MVS Chauhan/-

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