Kamta And Others vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 1424 ALL

Citation : 2014 Latest Caselaw 1424 ALL
Judgement Date : 1 May, 2014

Allahabad High Court

Kamta And Others vs Deputy Director Of Consolidation ... on 1 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 54659 of 2009
 

 
Petitioner :- Kamta And Others
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- P.C. Pathak,Miss Minakshi Singh,Namwar Singh,Sanjiv Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Office is directed to submit a fresh report regarding service of notice upon respondents.

Order Date :- 1.5.2014

Priyanka

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