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Bhutoo Alias Hari Krishan ... vs Shiv Chand Kesari And Others
2014 Latest Caselaw 1423 ALL

Citation : 2014 Latest Caselaw 1423 ALL
Judgement Date : 1 May, 2014

Allahabad High Court
Bhutoo Alias Hari Krishan ... vs Shiv Chand Kesari And Others on 1 May, 2014
Bench: Tarun Agarwala, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 467 of 2006
 

 
Appellant :- Bhutoo Alias Hari Krishan Prajapati
 
Respondent :- Shiv Chand Kesari And Others
 
Counsel for Appellant :- Ram Singh,A.S.Dubey
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

List in the next cause list showing the name of Shri Syed Ali Murtaza, the learned counsel for  respondent no.2.

Office is directed to submit a fresh report regarding service on the respondent no.1.

Order Date :- 1.5.2014

RU

(Akhtar Husain Khan, J.)   (Tarun Agarwala, J.)

 

 

 
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