Pradeep Kumar Singh vs New India Insurance Co. Ltd. And 2 ...
2014 Latest Caselaw 1419 ALL

Citation : 2014 Latest Caselaw 1419 ALL
Judgement Date : 1 May, 2014

Allahabad High Court

Pradeep Kumar Singh vs New India Insurance Co. Ltd. And 2 ... on 1 May, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1305 of 2014
 

 
Appellant :- Pradeep Kumar Singh
 
Respondent :- New India Insurance Co. Ltd. And 2 Ors.
 
Counsel for Appellant :- Shailendra Kumar Rai
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Admit.

Issue notice to the respondents no. 1 to 3 by registered post acknowledgment due.

Steps to be taken within a week.

List for orders after expiry of six weeks on the date fixed in the summons, by which time the said respondents may file a counter affidavit.

Order Date :- 1.5.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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