U.P. State Industrial ... vs Mewa Lal And 7 Ors.
2014 Latest Caselaw 1414 ALL

Citation : 2014 Latest Caselaw 1414 ALL
Judgement Date : 1 May, 2014

Allahabad High Court

U.P. State Industrial ... vs Mewa Lal And 7 Ors. on 1 May, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 112 of 2014
 

 
Appellant :- U.P. State Industrial Development Corporation Ltd.
 
Respondent :- Mewa Lal And 7 Ors.
 
Counsel for Appellant :- Pranjal Mehrotra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Two weeks time is granted to the appellant to make good the deficiency of the court fee.

List immediately thereafter.

Order Date :- 1.5.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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