Citation : 2014 Latest Caselaw 1413 ALL
Judgement Date : 1 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 1307 of 2014 Appellant :- Smt. Sunita And 4 Ors. Respondent :- Praveen Sharma Counsel for Appellant :- S.D. Ojha Hon'ble Tarun Agarwala,J.
Hon'ble Akhtar Husain Khan,J.
Admit.
Issue notice to the respondents no. 1 to 3 by registered post acknowledgment due.
Steps to be taken within a week.
List for orders after expiry of six weeks on the date fixed in the summons, by which time the said respondents may file a counter affidavit.
Order Date :- 1.5.2014
RU
(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)
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