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State Of U.P. & Others vs J.M.Construction Company
2014 Latest Caselaw 1412 ALL

Citation : 2014 Latest Caselaw 1412 ALL
Judgement Date : 1 May, 2014

Allahabad High Court
State Of U.P. & Others vs J.M.Construction Company on 1 May, 2014
Bench: Tarun Agarwala, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 714 of 2005
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- J.M.Construction Company
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- Ashok Kumar,Praveen Kumar
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Three months time is allowed to the appellants to file the paper books.

List for hearing thereafter.

Order Date :- 1.5.2014

RU

(Akhtar Husain Khan, J.)   (Tarun Agarwala, J.)

 

 

 
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