Shiv Saran Dwivedi vs State Of U.P. Thru Prin. Secy. ...
2014 Latest Caselaw 98 ALL

Citation : 2014 Latest Caselaw 98 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Shiv Saran Dwivedi vs State Of U.P. Thru Prin. Secy. ... on 24 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2767 of 2009
 

 
Petitioner :- Shiv Saran Dwivedi
 
Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & Others
 
Counsel for Petitioner :- P.S. Mehra
 
Counsel for Respondent :- C.S.C.,Avnish Kumar Singh,Rajesh Chauhan
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in the next month.

Order Date :- 24.3.2014

Anurag/-

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