Hari Prasad @ Harish Chandra vs State Of U.P.
2014 Latest Caselaw 97 ALL

Citation : 2014 Latest Caselaw 97 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Hari Prasad @ Harish Chandra vs State Of U.P. on 24 March, 2014

Bench: Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8961 of 2014
 

 
Applicant :- Hari Prasad @ Harish Chandra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Umesh Kumar Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bharat Bhushan,J.

This is second bail application. The first bail application has been rejected by Hon.Mr. Justice Kalimullah Khan.

The office is directed to place before appropriate Court as per Rules.

Order Date :- 24.3.2014

G.S

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