Mohd. Shakeel Ahmad, S/O- Mohd. ... vs State Of U.P.,Thru. Secretary, ...
2014 Latest Caselaw 95 ALL

Citation : 2014 Latest Caselaw 95 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Mohd. Shakeel Ahmad, S/O- Mohd. ... vs State Of U.P.,Thru. Secretary, ... on 24 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2360 of 2010
 

 
Petitioner :- Mohd. Shakeel Ahmad, S/O- Mohd. Siddiqui,
 
Respondent :- State Of U.P.,Thru. Secretary, Food & Civil Supplies & Ors
 
Counsel for Petitioner :- Arvind Srivastava,Dr.Gyan Singh,Girish Chandra Sinha,Mayank Sinha
 
Counsel for Respondent :- C.S.C.,I.K.Dwivedi,N.C.Upadhyay
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Learned counsel for the petitioner prays for and is hereby granted two week's further time to file objections.

List thereafter.

Order Date :- 24.3.2014

Anurag/-

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