F.C.I. Mazdoor Sangh vs F.C.I. & Others
2014 Latest Caselaw 94 ALL

Citation : 2014 Latest Caselaw 94 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

F.C.I. Mazdoor Sangh vs F.C.I. & Others on 24 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 379 of 2004
 

 
Appellant :- F.C.I. Mazdoor Sangh
 
Respondent :- F.C.I. & Others
 
Counsel for Appellant :- S.K. Mishra
 
Counsel for Respondent :- Pradip Kumar,N.P. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed, list this appeal on 7th April, 2014.

Order Date :- 24.3.2014

M.A.A.

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