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Ajay Pratap Singh , Advocate (At: ... vs Oudh Bar Association, High Court, ...
2014 Latest Caselaw 92 ALL

Citation : 2014 Latest Caselaw 92 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Ajay Pratap Singh , Advocate (At: ... vs Oudh Bar Association, High Court, ... on 24 March, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 11041 of 2013
 

 
Petitioner :- Ajay Pratap Singh , Advocate (At: 02:00 P.M.)
 
Respondent :- Oudh Bar Association, High Court, Lucknow Thr.Gen.Secy.& Ors
 
Counsel for Petitioner :- A.P. Singh (In Person),Adarsh Mehrotra,Dev Prakash Mishra[Adv.],M.M. Srivastava,Ramesh Pandey [In Person],Sudeep Seth
 
Counsel for Respondent :- Dilip Kr Pathak,Dr. L.P. Mishra,Kr Dhananjay Singh,S.K. Gupta,Sanjay Srivastava,Sm Royakwar,Vishal Dixit,Vyas Narayan Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

(C.M. Application No. 29172 of 2014)

By means of this application applicant has prayed to extend time limit for holding the election for constituting the Governing Council of Oudh Bar Association, High Court, Lucknow and the Applicant/Elders Committee be permitted to hold and complete the process of such election by 15th May, 2014.

Heard.

Applicant/Elders Committee is permitted to hold and complete the process of such election by 15th April, 2014

Accordingly, application is disposed of.

Order Date :- 24.3.2014

Anurag/-

 

 

 
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