Union Government Of India, Min. Of ... vs Rameshwar Prasad Gupta & Others
2014 Latest Caselaw 91 ALL

Citation : 2014 Latest Caselaw 91 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Union Government Of India, Min. Of ... vs Rameshwar Prasad Gupta & Others on 24 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 278 of 2007
 

 
Appellant :- Union Government Of India, Min. Of Railways New Delhi
 
Respondent :- Rameshwar Prasad Gupta & Others
 
Counsel for Appellant :- Lalji Sinha,Tarun Varma,Tarun Verma
 
Counsel for Respondent :- Vishwajeet Singh,V.S. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

This is restoration application.

Sri Pujari, learned Advocate who appeared for respondents submits that so far restoration part is concern he may not have objection but the appeal is to be argued and decided on merits.

As requested, let this appeal be posted in the Additional Cause List of 1st April, 2014 so that it may be heard on merits apart from restoration.

Order Date :- 24.3.2014

M.A.A.

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