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Ramesh Chandra Gupta @ Ramesh ... vs State Of U.P. Thru. Secy. Forest ...
2014 Latest Caselaw 90 ALL

Citation : 2014 Latest Caselaw 90 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Ramesh Chandra Gupta @ Ramesh ... vs State Of U.P. Thru. Secy. Forest ... on 24 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1937 of 2012
 

 
Petitioner :- Ramesh Chandra Gupta @ Ramesh Kumar Gupta
 
Respondent :- State Of U.P. Thru. Secy. Forest U.P. Shashan & Ors.
 
Counsel for Petitioner :- R.C. Gupta,Suyash Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Suyash Gupta, learned counsel for petitioner is reported to be ill.

The case is adjourned.

List again.

Order Date :- 24.3.2014

Vijay

 

 

 
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