Mukesh Asthana vs Principal Judge, Family Court, ...
2014 Latest Caselaw 88 ALL

Citation : 2014 Latest Caselaw 88 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Mukesh Asthana vs Principal Judge, Family Court, ... on 24 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1392 of 2014
 

 
Petitioner :- Mukesh Asthana
 
Respondent :- Principal Judge, Family Court, Hardoi & Anr.
 
Counsel for Petitioner :- Ajay Kumar Mishra
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ajay Kumar Mishra, learned counsel for petitioner, prays for and is granted a week's time for filling affidavit of service.

List thereafter.

Order Date :- 24.3.2014

Vijay

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