Sukhpal Singh vs Manoj & 6 Others
2014 Latest Caselaw 86 ALL

Citation : 2014 Latest Caselaw 86 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Sukhpal Singh vs Manoj & 6 Others on 24 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 385 of 2013
 

 
Applicant :- Sukhpal Singh
 
Opposite Party :- Manoj & 6 Others
 
Counsel for Applicant :- Azim Ahmad Kazmi
 
Counsel for Opposite Party :- Govt. Advocate,Upendra Kumar Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the appellant and learned A.G.A. for the State and Sri Upendra Kumar Singh, counsel for the accused respondents.

The office has not sent the record of connected criminal appeal no. 2786 of 2013 and lower court's record.

List on 15.04.2014 along with connected criminal appeal no. 2786 of 2013 and lower court's record.

Order Date :- 24.3.2014

Monika

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